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[Cites 0, Cited by 0] [Section 77(1)] [Section 77] [Entire Act]

State of Punjab - Subsection

Section 77(1)(c) in The Punjab Panchayati Raj Act, 1994

(c)a Gram Panchayat shall not require any person living beyond its jurisdiction to give evidence or to produce a document unless such a sum of money be paid to him as appears to the Gram Panchayat to be sufficient to defray his reasonable expenses;