Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Karnataka - Section Section 10 in The Mythic Society (Dissolution and Management) Act, 1976 10. Powers of the State Government to give direction. - The State Government may give to the Board such direction as it deems fit and necessary and the Board shall carry out those directions.
