Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Maharashtra - Subsection Section 4(m) in The Maharashtra University of Health Sciences Act, 1998 (m)to establish and develop Indian Systems of Medicine so as to keep health of a healthy individual and to cure the disease of diseased individual.
