Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41(3)] [Section 41] [Entire Act] State of West Bengal - Subsection Section 41(3)(b) in West Bengal Municipal (Building) Rules, 2007 (b)granite or other stone which is suitable for building purposes by reasons of its solidity and durability;