Bombay High Court
Abha Dastane Rao vs Prabhakar Deolankar on 8 October, 2025
Author: Milind N. Jadhav
Bench: Milind N. Jadhav
65.MPT.286.2023.doc
Ajay
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
TESTAMENTARY AND INTESTATE JURISDICTION
MISC. PETITION NO. 286 OF 2023
WITH
INTERIM APPLICATION NO. 2089 OF 2024
WITH
IN PERSON APPLICATION (L) NO. 15471 OF 2023
IN
MISC. PETITION NO. 286 OF 2023
Abha Dastane Rao .. Petitioner
Versus
Prabhakar Deolankar and Ors. .. Respondents
....................
Ms. Abha Dastane - Rao, Petitioner No.1 in-person.
....................
CORAM : MILIND N. JADHAV, J.
DATE : OCTOBER 08, 2025.
P.C.:
1. I have heard Ms. Dastane - Rao, Petitioner No.1 in-person who appears. She has taken me through the facts of the case. The Court is required to determine present Misc. Petition No.286 of 2023 which seeks ouster of the Executor of the Will of deceased.
2. I am informed that pleadings in the present cases are completed. I propose to list the matters for directions on 12th November 2025, on which date, Advocate for Respondents is directed to remain present pm the next adjourned date and the Court shall fix the date and time for hearing the present proceedings accordingly which may be noted by the parties.
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