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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(d) in Brentford Electric (India) Limited (Acquisition And Transfer Of Undertakings) Act, 1987

(d)"Company" means the Brentford Electric (India) Limited, a company within the meaning of the Companies Act, 1956 and having its registered office at 8, Clive Row, Calcutta, in the State of West Bengal;