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[Cites 0, Cited by 0] [Section 36(4)] [Section 36] [Entire Act]

State of West Bengal - Subsection

Section 36(4)(b) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(b)an imminent danger to the safety and security of service-user, service-provider or public at large is existing with respect to such clinical establishment; or