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Supreme Court - Daily Orders

Mini Bus Operators Association vs Anurag Verma on 20 June, 2016

Bench: Adarsh Kumar Goel, A.M. Khanwilkar

     ITEM NO.803                                COURT NO.3                   SECTION IVB

                                   S U P R E M E C O U R T O F         I N D I A
                                           RECORD OF PROCEEDINGS

                                      CONMT.PET.(C) No. 327-340/2016
                                      in SLP(C) No. 17238-17251/2013

     MINI BUS OPERATORS ASSOCIATION AND ORS                                  Petitioner(s)

                                                        VERSUS

     ANURAG VERMA AND ORS                                                    Respondent(s)

     Date : 20/06/2016 These petitions were mentioned today.

     CORAM :
                            HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
                            HON'BLE MR. JUSTICE A.M. KHANWILKAR
                                       [VACATION BENCH]

     For Petitioner(s)
                                          Mrs Rani Chhabra, AOR (mentioned by)


     For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                                O R D E R

Taken on board.

List the petitions on 30th June, 2016 before appropriate Bench.

(SANJAY KUMAR-I) (MADHU NARULA) AR-CUM-PS COURT MASTER Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2016.06.20 16:21:49 IST Reason: