Supreme Court - Daily Orders
Mini Bus Operators Association vs Anurag Verma on 20 June, 2016
Bench: Adarsh Kumar Goel, A.M. Khanwilkar
ITEM NO.803 COURT NO.3 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CONMT.PET.(C) No. 327-340/2016
in SLP(C) No. 17238-17251/2013
MINI BUS OPERATORS ASSOCIATION AND ORS Petitioner(s)
VERSUS
ANURAG VERMA AND ORS Respondent(s)
Date : 20/06/2016 These petitions were mentioned today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MR. JUSTICE A.M. KHANWILKAR
[VACATION BENCH]
For Petitioner(s)
Mrs Rani Chhabra, AOR (mentioned by)
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Taken on board.
List the petitions on 30th June, 2016 before appropriate Bench.
(SANJAY KUMAR-I) (MADHU NARULA) AR-CUM-PS COURT MASTER Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2016.06.20 16:21:49 IST Reason: