Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 3 in The Railway Protection Force Rules, 1987

3. Organisational set up at the headquarters of the Director-General-

:The command, supervision and administration of the Force is vested in the Director-General, who shall be assisted by such superior officers at his headquartersas may be appointed for the purpose.