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[Cites 0, Cited by 0] [Section 2(7)] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(7)(iii) in The Goa, Daman and Diu Agricultural Tenancy Act, 1964

(iii)under the personal supervision of oneself or any member of one's family, by hired labour or by servants on wages payable in cash or kind but not in crop share;