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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of West Bengal - Subsection

Section 11(1)(j) in The Uttar Banga Krishi Viswavidyalaya Act, 2000

(j)to accept trust, bequest, donation and transfer of any movable or immovable property on behalf of the University;