Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 538D(4)] [Section 538D] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 538D(4)(b) in The Code of Criminal Procedure, 1989 (1933 A. D.)

(b)has avoided arrest by absconding or concealing himself, shall be excluded.