Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 16] [Entire Act] NCT Delhi - Section Section 16 in The Delhi Development Authority Act, 1957 16. Compensation for compulsory acquisition of land. - [Repealed by the Delhi Development (Amendment) Act, 1963 (56 of 1963) (retrospectively).]
