Section 9(a) in Rajasthan Agricultural University Act, 1962
(a)Officers of the University-(i)the Chancellor,(ii)the Vice-Chancellor,(iii)the Registrar,(iv)the Comptroller,(v)the Estate Officer,(vi)the Dean of Student Welfare,(vii)[ the Deans of the Constituent Colleges], [Substituted by Act No. 11 of 1988 dated 15-10-1988 w.e.f. 24-7-1988.](viii)[ XXX], [Omitted by Act No. 11 of 1988 dated 15-10-1988 w.e.f. 24-7-1988.](ix)[ Omitted], [Omitted by Act No. 37 of 1987 dated 7-11-1987.](x)[ Omitted], [Omitted by Act No. 37 of 1987 dated 7-11-1987.](xi)such other persons in the service of the University as may be declared by the Statutes to be officers of the University.
