Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 2A in Bihar Privileged Persons Homestead Tenancy Act, 1947 2A. [ Act to apply notwithstanding contrary to provisions in other enactments. [Inserted by Act 42 of 1951.] - The provisions of this Act shall have effect, notwithstanding anything contained to the contrary in any law for the time being in force.]
