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[Cites 0, Cited by 0] [Section 3A] [Entire Act]

State of Haryana - Subsection

Section 3A(7) in The Punjab Nurses Registration Act, 1932

(7)The vice-President of each of the Councils constituted under clauses (2) and (3) shall be nominated from amongst the members of the Council by the Government of the State for which the Council has been constituted.]