Section 5 in Karnataka Ayurvedic and Unani Practitioners' Registration and Medical Practitioners' Miscellaneous Provisions Rules, 1964
5. Qualifications for election as members.
- Every person whose name is entered in each part of the register maintained under sub-section (2) of section 18 shall, unless disqualified under section 9 be qualified to stand for election as a member from the constituency of which he is an elector.
