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[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

State of Punjab - Subsection

Section 35(2)(b) in Punjab State Veterinary Council Rules, 1997

(b)if such person is recruited otherwise, -
(i)revert him to his former post; or
(ii)deal with him in such other manner as the terms and conditions of his previous appointment permit.