Himachal Pradesh High Court
The Principal Secretary vs . Surender Kumar Vashisth on 25 February, 2022
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
The Principal Secretary Vs. Surender Kumar Vashisth .
CWP No.7860, 7516 & 7594/2021 25.02.2022 Present: Mr. Ajay Vaidya, Sr. Additional Advocate General, for the petitioners in CWP No.7860/2021 and for the respondents-State in CWP Nos. 7516 and 7594/2021.
Mr. Ajay Sipahiya, Advocate, for the petitioner(s) in CWP No.7516/2021.
Mr. Ankush Dass Sood, Sr. Advocate with Mr. Rakesh Sharma, Advocate, for the petitioner(s) in CWP No.7594/2021 and for respective respondent(s) in CWP No.7860/2021.
Mr. Lakshay Thakur, Advocate, for the respondent/Electricity Board.
Learned Senior Additional Advocate General submits that he has filed an application alongwith the documents in the Registry on 24.02.2022. Office to trace and place the same on record.
List the matter again on 10.03.2022.
( Mohammad Rafiq ) Chief Justice ( Jyotsna Rewal Dua ) Judge 25th February, 2022(Rohit/vs) ::: Downloaded on - 25/02/2022 20:12:26 :::CIS