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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(3)(i) in The Punjab School Education Board Employees (Punishment and Appeal) Regulations, 1978

(i)While reduction of a seniority as a independent penalty is not provided for regulation 5 and cannot be imposed as such, the loss of seniority as a result of an order or reduction to a lower post or shall be inherent in the order reduction cannot be avoided.