Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Chattisgarh - Section

Section 31 in Chhattisgarh State Co-operative Tribunal Regulations, 2016

31. Rules relating to civil rules of practice and procedure to be followed.

- Whenever these regulations are silent on the question of any procedure, the Tribunal shall follow the procedure, stipulated under the Code of Civil Procedure, 1908 (No. 5 of 1908).