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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(2) in Bihar State Recognised Non-Government Sanskrit Schools (up to Madhyama Standard) Managing Committee Constitution Rules, 2015

(2)Within 15 days of receipt of approved nomination from the Bihar Sanskrit Shiksha Board, the Headmaster of the concerned school shall convene a meeting of the Managing Committee by giving seven days prior notice with proof to the approved members at the school building wherein two Guardian Representatives and two Educationist Members shall be selected. Amongst the Educationist Members, one member must be an eminent Sanskrit scholar. If an eminent Sanskrit scholar is not available, in that place a person having interest in Sanskrit may be selected.