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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(2)(e) in The National Institute Of Mental Health And Neuro-Sciences, Bangalore Act, 2012

(e)the control and restrictions in relation to the constitution of standing and ad hoc committees under sub-section (5) of section 11;