Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] State of Rajasthan - Subsection Section 32(1) in Rajasthan Sanskrit University Act, 1998 (1)There shall be a general fund of the University to which all such incomes, fees and other receipts shall be credited under appropriate heads, as may be prescribed.
