Section 22 in A.P.J. Abdul Kalam Technological University Act, 2015

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- The following shall be the Authorities of the University, namely:-

(i)The Board of Governors;

(ii)The Executive Committee;

(iii)The Academic Committee;

(iv)The Research Council; and

such other bodies of the University as may be designated by Statutes to be the authorities of the University.

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