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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Haryana - Subsection

Section 21(2) in Faridabad Complex Administration Building Rules, 1989

(2)In respect of residential sectors transferred by Haryana Urban Development Authority to Faridabad Complex Administration the proportion upon which a site may be covered with building including ancillary buildings shall be according to the Haryana Urban Development Authority building rules.