Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Rajasthan - Subsection Section 2(c) in The Rajasthan Brewery Rules, 1972 (c)[ 'Brewer' means a person holding a licence in Form R.B. 1(B)] [Substituted by GSR 158 [28-8-75].]:
