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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(2) in Indian Medicine Central Council (Post-Graduate Unani Medical Education) Regulations, 2016

(2)In-service candidates: (i) The candidate shall be in service for a minimum period of five years in the concerned subject in a recognised or approved Unani medical college.
(ii)The candidate shall appear in the All India AYUSH Post Graduate Entrance Test (AIA-PGET) and obtain qualifying marks in it.
(iii)The candidate shall take three year's leave from the concerned office and he shall be given admission against the seat allocated by the University for teachers (one seat in each subject shall be allocated for in service teaching candidate by the University).
(iv)Other conditions shall remain same as in case of the regular candidates.]