Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Section 7(1)] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(1)(c) in The Orissa Government Land Settlement Act, 1962

(c)where such order is made by a Collector to the Revenue Divisional Commissioner.