Section 7C(b) in The M.P. Slate Pencil Karmkar Kalyan Nidhi Adhiniyam, 1982
(b)The person or the Inspector, as the case may be, shall on detention of the consignment prepare a list of items of consignment duly signed by him and furnish a copy thereof to the person in charge of the consignment at the time of its detention alongwith a notice in the prescribed form to the effect that the detained goods shall be sold by auction at such place, date and time as may be specified therein;
