Rajasthan High Court - Jodhpur
Rajendra vs Rambai on 14 December, 2021
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Civil Writ Petition No. 17006/2021 Rajendra
----Petitioner Versus Rambai
----Respondent For Petitioner(s) : Mr. Rakesh Matoria For Respondent(s) : -
JUSTICE DINESH MEHTA Order 14/12/2021 Issue notice. Issue notice of stay application also, returnable on 18.01.2022.
Notices be given 'dasti' to learned counsel for the petitioner, if so desired.
(DINESH MEHTA),J 29-pooja/-
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