Section 5(2) in Andhra Pradesh Education Act, 1982
(2)The Government may, by notification, establish a board of teachers' education to be called "the Board of Teachers' Education, Andhra Pradesh" the composition and powers of which shall be such as may be prescribed. The functions of the Board shall be to advise the Government on the courses of study, pre-service and in service training of teachers and other matters relating to teachers' education.
