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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Tamilnadu - Subsection

Section 26(7) in Tamil Nadu Music and Fine Arts University Act, 2013

(7)The Finance Committee shall, recommend limits for the total recurring expenditure and the total non-recurring expenditure for the year based on the income and resources of the University, which, in the case of productive works may include the proceeds of loans.