Calcutta High Court (Appellete Side)
Ashis Kumar Chowdhury vs Union Of India & Ors on 4 April, 2022
04.04.2022 Item No.17 Court No.32 Avijit Mitra In the High Court at Calcutta Civil Appellate Jurisdiction Appellate Side MAT 1376 of 2016 with IA No. CAN 1 of 2016 (Old No. CAN 10888 of 2016) with IA No. CAN 2 of 2016 (Old No.CAN 10889 of 2016) Ashis Kumar Chowdhury
- Versus -
Union of India & ors.
No one appears on behalf of the appellant and no accommodation has been sought for.
In view thereof, the appeal and the connected applications are dismissed for default.
(Sugato Majumdar, J.) (Tapabrata Chakraborty, J.)