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Calcutta High Court (Appellete Side)

Stores Pvt. Ltd vs Dilip Maity & Ors on 15 June, 2015

Author: Jyotirmay Bhattacharya

Bench: Jyotirmay Bhattacharya

                                           1



15.6.2015
   ac
                                        F.M.A.T. 353 of 2015
                                         (CAN 4010 of 2015)

                                       Weekend Departmental
                                          Stores Pvt. Ltd.
                                               -versus-
                                         Dilip Maity & Ors.


                        Mr. Partha Pratim Roy,
                        Mr. Sarbananda Sanyal.
                                    ... For the Appellant.

                        Mr. Bhagbat Chowdhury.
                                    ... For the Respondent No. 1.

Since one of us (Jyotirmay Bhattacharya, J.) is not inclined to take up this matter on personal ground, let this matter be released from this Court and be placed before the Hon'ble Chief Justice for necessary order of assignment.

(Jyotirmay Bhattacharya, J.) (Debi Prosad Dey J.)