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State of Rajasthan - Section
Section 22 in The Rajasthan Land Revenue (Allotment, Conversion & Regularisation of Agricultural Land for Residential, Commercial and Public Utility Purposes in Urban Areas) Rules, 1981
22. Repeal and Savings.
- The Rajasthan Land Revenue (Allotment, Conversion and Regularisation of Agricultural Land for Residential or Commercial Purposes in Urban Area) Rules, 1978 are hereby repealed:Provided that such repeal shall not affect any order made, action taken effect and consequences of anything done or suffered thereunder or any right, title, privilege, obligations or liability already acquired, accrued or incurred thereunder or any enquiry conducted, verification made or proceedings taken in respect thereof.[Schedule I] [Substituted by G.S.R. 94. Dated 16-12-82; published in Rajasthan Gazette Extraordinary Part 4(Ga)(I), Dated 16-12-82. page 295-300.][See Rule 11(1)]| Category No. 1 | ||
| Towns | ||
| 1. Ajmer | 2. Bikaner | 3. Ganganagar |
| 4. Jaipur | 5. Udaipur | 6. Kota |
| 7. Jodhpur | 8. [ Alwar] [Inserted by G.S.R. 83, dated 1-10-94; published in Rajasthan Gazette Extraordinary Part 4(Ga)(I) dated 20-10-94, page (1).] | 9. [ Mt. Abu] [Inserted by Inserted by G.S.R. 83, dated 1-10-94; published in Rajasthan Gazette Extraordinary Part 4(Ga) (I) dated 20-10-94, page (1).] |
| Category No. 2 | ||
| 1.[xxx] [Deleted by G.S.R. 83, dated 1-10-94; published in Rajasthan Gazette Extraordinary Part 4(Ga) (I) dated 20-10-94, page (1).] | 2. Beawar | 3. Bharatpur |
| 4. Bhilwara | 5. Pali | 6. Sikar |
| Category No. 3 | ||
| 1.[x x x] [Deleted by G.S.R. 83, dated 1-10-94; published in Rajasthan Gazette Extraordinary Part 4(Ga) (I) dated 20-10-94, page (1).] | 2. Amber | 3. Banswara |
| 4. Banner | 5. Baran | 6. Bundi |
| 7. Chittorgarh | 8.Chomu | 9. Chum |
| 10. Dausa | 11. Dholpur | 12. Fatehpur |
| 13. Gangapur City | 14. Hanumangarh | 15. Hindaun |
| 16. Jhunjhunu | 17.Kisliangarh | 18. Makarana |
| 19. Nagaur | 20.Nimbahera | 21. Pilibanga |
| 22. Rajsamand | 23.Ramganj Mandi | 24. Ratangarh |
| 25. Sanganer | 26.Sardar Sliahar | 27. Sawai Madhopur |
| 28. Sujangarh | 29. Suratgarh | 30. Tonk |
| Category No. 4 | ||
| 1. Anupgarh | 2. Abu Road | 3. Bari |
| 4. Balotra | 5. Bhinmal | 6. Bhadra |
| 7. Bavana 8.Chirawa | 8. Chirawa | 9. Dungarpur |
| 10. Deedwana | 11. Dunargarh | 12. Deeg |
| 13. Jhalawar | 14. Jalore | 15. Jaisalmer |
| 16. Jhalarpatan | 17. Karauli | 18. Kuchaman City |
| 19. Khetri | 20. Kesrishinghpura | 21. Kotputli |
| 22. Kekri | 23. Khairthal | 24. Laxmangarh |
| 25. Ladnun | 26. Malpura | 27. Merta City |
| 28. Nawalgarh | 29. Nathdwara | 30. Nokha |
| 31. Nohar | 32. Niwai | 33. Neem-ka-thana |
| 34. Pratapgarh | 35. Phalodi | 36. Pilani |
| 37. Padampur | 38. Raising Nagar | 39. Rajgarh (Churu) |
| 40. Rawatsar | 41. Sangaria | 42. Sojat |
| 43. Sri Karanpur | 44. Sri Vijainagar (Ganganagar) | |
| 45. Sirohi | 46. Sri Modhopur | 47. Sardul Shahar |
| 48. Sambhar | 49. Vijay Nagar | |
| Category No. 5 | ||
| 1. Bali | 2. Bissau | 3. Bandikui |
| 4. Bagar | 5. Bhinder | 6. Chaksu |
| 7. Chaapar | 8. Chabra | 9. deshnok |
| 10. Deoli | 11. Deogarh | 12. Gangapur |
| 13. Gajsinghpur | 14. Indergarh | 15. Jobner |
| 16. Jahajpur | 17. Kaman | 18. Kushalgarh |
| 19. Khandela | 20. Kherli | 21. Lakheri |
| 22. Mandawa | 23. Manesar | 24. Mukundgarh |
| 25. Nawan | 26. Pipar | 27. Phulera |
| 28. Pushkar | 29. Pindwara | 30. Parbatsar |
| 31. Pokaran | 32. Rajgarh (Alwar) | 33. Ramgarh |
| 34. Rajaldesar | 35. Sagwara | 36. Shahpura |
| 37. Sunel | 38. Shivganj | 39. Sarwar |
| 40. Salumber | 41. Taranagar | 42. Tijara |
| 43. Todaraisingh | 44. Todabhim | 45. Udaipurwati |
| 46. Uniara | 47. Vidyavihar | |
| 48. All other Unclassified Municipal Towns, notified areas andcantonment boards. | 49. All Mandies |