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State of Rajasthan - Section

Section 22 in The Rajasthan Land Revenue (Allotment, Conversion & Regularisation of Agricultural Land for Residential, Commercial and Public Utility Purposes in Urban Areas) Rules, 1981

22. Repeal and Savings.

- The Rajasthan Land Revenue (Allotment, Conversion and Regularisation of Agricultural Land for Residential or Commercial Purposes in Urban Area) Rules, 1978 are hereby repealed:Provided that such repeal shall not affect any order made, action taken effect and consequences of anything done or suffered thereunder or any right, title, privilege, obligations or liability already acquired, accrued or incurred thereunder or any enquiry conducted, verification made or proceedings taken in respect thereof.[Schedule I] [Substituted by G.S.R. 94. Dated 16-12-82; published in Rajasthan Gazette Extraordinary Part 4(Ga)(I), Dated 16-12-82. page 295-300.][See Rule 11(1)]
Category No. 1    
Towns    
1. Ajmer 2. Bikaner 3. Ganganagar
4. Jaipur 5. Udaipur 6. Kota
7. Jodhpur 8. [ Alwar] [Inserted by G.S.R. 83, dated 1-10-94; published in Rajasthan Gazette Extraordinary Part 4(Ga)(I) dated 20-10-94, page (1).] 9. [ Mt. Abu] [Inserted by Inserted by G.S.R. 83, dated 1-10-94; published in Rajasthan Gazette Extraordinary Part 4(Ga) (I) dated 20-10-94, page (1).]
Category No. 2    
1.[xxx] [Deleted by G.S.R. 83, dated 1-10-94; published in Rajasthan Gazette Extraordinary Part 4(Ga) (I) dated 20-10-94, page (1).] 2. Beawar 3. Bharatpur
4. Bhilwara 5. Pali 6. Sikar
Category No. 3    
1.[x x x] [Deleted by G.S.R. 83, dated 1-10-94; published in Rajasthan Gazette Extraordinary Part 4(Ga) (I) dated 20-10-94, page (1).] 2. Amber 3. Banswara
4. Banner 5. Baran 6. Bundi
7. Chittorgarh 8.Chomu 9. Chum
10. Dausa 11. Dholpur 12. Fatehpur
13. Gangapur City 14. Hanumangarh 15. Hindaun
16. Jhunjhunu 17.Kisliangarh 18. Makarana
19. Nagaur 20.Nimbahera 21. Pilibanga
22. Rajsamand 23.Ramganj Mandi 24. Ratangarh
25. Sanganer 26.Sardar Sliahar 27. Sawai Madhopur
28. Sujangarh 29. Suratgarh 30. Tonk
Category No. 4    
1. Anupgarh 2. Abu Road 3. Bari
4. Balotra 5. Bhinmal 6. Bhadra
7. Bavana 8.Chirawa 8. Chirawa 9. Dungarpur
10. Deedwana 11. Dunargarh 12. Deeg
13. Jhalawar 14. Jalore 15. Jaisalmer
16. Jhalarpatan 17. Karauli 18. Kuchaman City
19. Khetri 20. Kesrishinghpura 21. Kotputli
22. Kekri 23. Khairthal 24. Laxmangarh
25. Ladnun 26. Malpura 27. Merta City
28. Nawalgarh 29. Nathdwara 30. Nokha
31. Nohar 32. Niwai 33. Neem-ka-thana
34. Pratapgarh 35. Phalodi 36. Pilani
37. Padampur 38. Raising Nagar 39. Rajgarh (Churu)
40. Rawatsar 41. Sangaria 42. Sojat
43. Sri Karanpur 44. Sri Vijainagar (Ganganagar)  
45. Sirohi 46. Sri Modhopur 47. Sardul Shahar
48. Sambhar 49. Vijay Nagar  
Category No. 5    
1. Bali 2. Bissau 3. Bandikui
4. Bagar 5. Bhinder 6. Chaksu
7. Chaapar 8. Chabra 9. deshnok
10. Deoli 11. Deogarh 12. Gangapur
13. Gajsinghpur 14. Indergarh 15. Jobner
16. Jahajpur 17. Kaman 18. Kushalgarh
19. Khandela 20. Kherli 21. Lakheri
22. Mandawa 23. Manesar 24. Mukundgarh
25. Nawan 26. Pipar 27. Phulera
28. Pushkar 29. Pindwara 30. Parbatsar
31. Pokaran 32. Rajgarh (Alwar) 33. Ramgarh
34. Rajaldesar 35. Sagwara 36. Shahpura
37. Sunel 38. Shivganj 39. Sarwar
40. Salumber 41. Taranagar 42. Tijara
43. Todaraisingh 44. Todabhim 45. Udaipurwati
46. Uniara 47. Vidyavihar  
48. All other Unclassified Municipal Towns, notified areas andcantonment boards. 49. All Mandies