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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(4) in The Rajasthan Beedi and Cigar Workers (Conditions of Employment) Rules, 1969

(4)The employer shall make available at least half a-pint of pure milk for each child on every day it is accommodated in the creche and the mother of such child shall, in the course of daily work be allowed adequate intervals of not less than fifteen minutes to feed the child.