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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Puducherry - Subsection

Section 11(2)(b) in Puducherry Town and Country Planning Act, 1969

(b)in the case of Planning area in which two or more local authorities have jurisdiction, one representative each of such local authority as the Government may consider necessary to be represented, nominated by the respective local authorities from among the members of each such local authority].