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Supreme Court - Daily Orders

Sanjay Bhandari vs The Secretary Of Govt. Of India on 6 September, 2021

Bench: Indira Banerjee, J.K. Maheshwari

     ITEM NO.34                      Court 8 (Video Conferencing)                SECTION II-C

                                     S U P R E M E C O U R T O F        I N D I A
                                             RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (Crl.) Nos.                         4602-4603/2021

     (Arising out of impugned final judgment and order dated 23-11-2020
     in WP No. 5466/2020 23-11-2020 in WP No. 5470/2020 passed by the
     High Court of Judicature at Madras)

     SANJAY BHANDARI                                                            Petitioner(s)

                                                        VERSUS

     THE SECRETARY OF GOVT. OF INDIA & ANR.                                     Respondent(s)

     (FOR ADMISSION and I.R.
     IA No. 78430/2021 - APPLICATION FOR PERMISSION
     IA No. 78431/2021 - EXEMPTION FROM FILING AFFIDAVIT
     IA No. 73952/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
                         JUDGMENT)

     Date : 06-09-2021 These matters were called on for hearing today.

     CORAM :                    HON'BLE MS. JUSTICE INDIRA BANERJEE
                                HON'BLE MR. JUSTICE J.K. MAHESHWARI

     For Petitioner(s)                    Mr.   Mukul Rohatgi, Sr. Adv.
                                          Ms.   Diksha Rai, AOR
                                          Mr.   Kumarpal R. Chopra, Adv.
                                          Ms.   Palak Mahajan, Adv.
                                          Ms.   Ragini Pandey, Adv.

     For Respondent(s)                    Mr.   Tushar Mehta, SGI
                                          Mr.   S.V. Raju, ASG
                                          Mr.   Rajat Nair, Adv.
                                          Mr.   Mohd. Akhil, Adv.
                                          Mr.   Adit Kurana, Adv.
                                          Mr.   Arvind Kumar Sharma, AOR


                                UPON hearing the counsel the Court made the following
                                                   O R D E R

List along with S.L.P.(Crl.) No. 902/2020 on 20.10.2021, for final disposal.

Signature Not Verified Digitally signed by SUNIL KUMAR Date: 2021.09.06 16:22:26 IST Reason:

(MANISH ISSRANI) (MATHEW ABRAHAM) COURT MASTER (SH) COURT MASTER (NSH)