Supreme Court - Daily Orders
Commissioner Of Income Tax ... vs M/S Mahima Shiksha Samiti on 20 July, 2018
Bench: Rohinton Fali Nariman, Indu Malhotra
1
ITEM NO.2+63 COURT NO.9 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 19549/2018
(Arising out of impugned final judgment and order dated 03-10-2017
in DBITA No. 708/2008 passed by the High Court Of Judicature For
Rajasthan At Jaipur)
COMMISSIONER OF INCOME TAX (EXEMPTIONS) Petitioner(s)
VERSUS
M/S MAHIMA SHIKSHA SAMITI Respondent(s)
(FOR ADMISSION and I.R. and IA No.77091/2018-CONDONATION OF DELAY
IN FILING and IA No.77094/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT )
WITH
Diary No(s). 21033/2018 (XV)
(FOR ADMISSION and I.R. and IA No.82659/2018-CONDONATION OF DELAY
IN FILING and IA No.82660/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Diary No(s). 23626/2018 (XV)
(FOR ADMISSION and I.R. and IA No.92382/2018-CONDONATION OF DELAY
IN FILING and IA No.92383/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Diary No(s). 19909/2018 (XV)
(FOR ADMISSION and I.R. and IA No.78005/2018-CONDONATION OF DELAY
IN FILING)
Diary No(s). 19900/2018 (XV)
(FOR ADMISSION and I.R. and IA No.79030/2018-CONDONATION OF DELAY
IN FILING and IA No.79031/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Diary No(s). 19591/2018 (XV)
(FOR ADMISSION and I.R. and IA No.80645/2018-CONDONATION OF DELAY
IN FILING)
Signature Not Verified
Diary No(s). 22551/2018 (XV)
Digitally signed by
SHASHI SAREEN
Date: 2018.07.21
(FOR ADMISSION and I.R. and IA No.89973/2018-CONDONATION OF DELAY
11:04:40 IST
Reason:
IN FILING)
2
Diary No(s). 21376/2018 (XV)
(FOR ADMISSION and I.R. and IA No.82241/2018-CONDONATION OF DELAY
IN FILING and IA No.82242/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Diary No(s). 21085/2018 (XV)
(FOR ADMISSION and I.R. and IA No.84467/2018-CONDONATION OF DELAY
IN FILING and IA No.84468/2018-CONDONATION OF DELAY IN FILING and
IA No.84470/2018-CONDONATION OF DELAY IN FILING and IA
No.84473/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Diary No(s). 18747/2018 (XV)
(FOR ADMISSION and I.R. and IA No.87737/2018-CONDONATION OF DELAY
IN FILING and IA No.87738/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Diary No. 24318/2018
(IA No. 94721/2018-condonation of delay in filing I.A.> No.
94724/2018-Exemption from filing c/c of the impugned judgment)
Diary No. 22637/2018
(For condonation of delay in filing on IA No. 94819/2018)
Date : 20-07-2018 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MS. JUSTICE INDU MALHOTRA
For Petitioner(s) Ms. Pinky Anand, ASG,
Mr. Rupesh Kumar, Adv.
Ms. Diksha Rai, Adv.
Ms. Kritika Sachdeva, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with SLP (Civil) No. 16706 of 2018. (SHASHI SAREEN) (SAROJ KUMARI GAUR) AR CUM PS BRANCH OFFICER