Section 131(1)(e) in Haryana Panchayati Raj Finance, Budget, Accounts, Audit, Taxation and Works Rules, 1996

[Cites 0, Cited by 0] [Section 131(1)] [Section 131] [Entire Act]

(e)All estimates for minor and major works will be based on the Schedule of rates accepted by the P.W.D. of Haryana Government:

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