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State of Mizoram - Section

Section 18 in Mizoram Excise Rules, 1983

18. Import of overseas foreign liquor.

- Overseas foreign liquor may be imported into Mizoram under cover of a pass and in accordance with the rules immediately hereinafter following and in compliance with the rules in force in the place of export.Import by Persons Holding Licences for the Wholesale or Retail Sale of Overseas Foreign Liquor