Supreme Court - Daily Orders
K.Ranganathan vs The District Collector, Salem on 11 March, 2024
Author: Sudhanshu Dhulia
Bench: Sudhanshu Dhulia
ITEM NO.8 COURT NO.17 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) DIARY NO(S). 44902/2023
(Arising out of impugned final judgment and order dated 27-07-2023
in WP No. 18599/2017 passed by the High Court Of Judicature At
Madras)
K.RANGANATHAN & ORS. Petitioner(s)
VERSUS
THE DISTRICT COLLECTOR, SALEM & ORS. Respondent(s)
(FOR ADMISSION and IA No.32933/2024-EXEMPTION FROM FILING O.T. and
IA No.32932/2024-CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS )
Date : 11-03-2024 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE SUDHANSHU DHULIA
HON'BLE MR. JUSTICE PRASANNA BHALACHANDRA VARALE
For Petitioner(s) Mr. S.Parthasarathi, Adv.
Mr. Sriram P., AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
No ground for interference is made out to exercise our jurisdiction under Article 136 of the Constitution of India.
The Special Leave Petition is dismissed.
Pending application(s), if any, stand(s) Signature Not Verified Digitally signed by KAVITA PAHUJA Date: 2024.03.11 disposed of.
16:18:54 IST Reason:(KAVITA PAHUJA) (RENU BALA GAMBHIR) COURT MASTER (SH) COURT MASTER (NSH)