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State of Assam - Section

Section 271 in The Assam Excise Rules, 2016

271. Strength of country spirit.

- Country spirit shall be supplied by licensed manufacturers or wholesale vendors thereof to licensed retail vendors of such spirit and sold by such retail vendors at the strength of 600 U.P. provided that with the sanction of the State Government spirit of only one strength may be stocked and sold at any shop. Provided also that supply at strength not exceeding half of degree above and below the aforesaid strength shall be deemed to be supplied at such strength.