Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Goa - Subsection Section 22(3) in Goa Waste Management Corporation Act, 2016 (3)None of the funds referred to in sub- -section (1) shall be utilized for any purpose other than that for which it was constituted, without the previous approval of the Government.
