Section 71 in The Darjeeling Gorkha Hill Council Act, 1988
71. Repeal. -
The Darjeeling Hill Areas Development Council Act, 1976, is hereby repealed.[First Schedule] [This 'Schedule' was first inserted by W.B. Act 5 of 1989. Finally, the words in the heading substituted by W.B. Act 3 of 1994.](See section 21.)Form of Oath or Affirmation[Section 21 of the Darjeeling Gorkha Hill Council Act, 1988 (West Bengal Act 13 of 1988)]I, A.B..............., having been elected (or nominated) a [Councillor] [Word substituted by W.B. Act 3 of 1994.] of the Darjeeling Gorkha Hill Council, do swear in the name of God/ solemnly affirm that I will bear true faith and allegiance to the Constitution of India as by law established and that I will uphold the sovereignty and integrity of India................................................(Signature and name of the [Councillor] [Word substituted by W.B. Act 3 of 1994.]in block letters)Sworn in the name of God/solemnly affirmed by Shri/Shrimati......at.......(place)at......(hour) on this the.......day of......before me.(Signature)(Name, designation and seal)Certificate of receipt of form of oath or affirmationCertified that......(name), who has been elected to the Darjeeling Gorkha Hill Council from.... Constituency/nominated to the Darjeeling Gorkha Hill Council, has made and subscribed the oath/affirmation as required by section 21 of the Darjeeling Gorkha Hill Council Act, 1988 (West Bengal Act 13 of 1988), before me at my office at.....(hour) on the.......(date).(Signature)(Name, designation and seal).[Second Schedule] [This Schedule inserted by W.B. Act 3 of 1994.][See section 34(7).]Form of Oath or Affirmation[Sub-section (7) of section 34 of the Darjeeling Gorkha Hill Council Act, 1988 (West Bengal Act 13 of 1988)]I, A.B..........., having been elected Chief Executive Councillor of the Darjeeling Gorkha Hill Council, do swear in the name of God/solemnly affirm that I will bear true faith and allegiance to the Constitution of India as by law established and that I will uphold the sovereignty and integrity of India................................................(Signature and name of theChief Executive Councillor inblock letters)Sworn in the name of God/solemnly affirmed by Shri/Shrimati................at...........(place)...........at......... (hour) on this the.............day of..............., before me.(Signature)Governor of West Bengal.Certificate of receipt of form of oath or affirmationCertified that............................(name), who has been elected Chief Executive Councillor of the Darjeeling Gorkha Hill Council, has made and subscribed the oath/affirmation as required by section 34 of the Darjeeling Gorkha Hill Council Act, 1988 (West Bengal Act 13 of 1988), before the Governor at.............(hour) on the ...............(date)....................................(Signature)Secretary to the Governor of West Bengal.
