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Telangana High Court

Nalla Hari Priya, Hyderabad vs Munl Commr, Peddapally, Karimnagar ... on 31 July, 2024

Author: T. Vinod Kumar

Bench: T. Vinod Kumar

      THE HON'BLE SRI JUSTICE T. VINOD KUMAR

                WRIT PETITION No.28789 of 2012

ORDER:

Ms.V.Sanjana, learned counsel representing Sri V.Raghu Nath, learned counsel for the petitioner submits that the cause in the Writ Petition does not survive for consideration of the Court any further.

2. Recording same, this Writ Petition is closed as infructuous. No costs.

3. As a sequel, miscellaneous petitions pending if any shall stand closed.

___________________ T. VINOD KUMAR, J Date: 31.07.2024 Vsv