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Jammu & Kashmir High Court - Srinagar Bench

Sucking Transport Company vs U. T. Of J&K & Anr on 3 March, 2023

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

jtem No. 99
7

HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR

CM No.967/2023 in
WP (C) No. 2585/2022

Sucking Transport Company.

... Applicant/Petitioner(s)
Through: Ms. Asma Rashid, Advocate.
Vs
U. T. of J&K & Anr.
... Respondent(s)
Through:
CORAM: HON'BLE MS. JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE
ORDER

03.03.2023 After arguing for a while, learned counsel for the applicant seeks leave of this Court to withdraw the CM No. 967/2023. Prayer is allowed. CM No. 969/2023, is dismissed as withdrawn, giving liberty to the counsel for the applicant to avail the appropriate remedy.

(MOKSHA\KHAJURIA KAZMI) JUDGE SRINAGAR 3" March,2023.

"Ab. Rashid"