Jammu & Kashmir High Court - Srinagar Bench
Sucking Transport Company vs U. T. Of J&K & Anr on 3 March, 2023
Author: Moksha Khajuria Kazmi
Bench: Moksha Khajuria Kazmi
jtem No. 99 7 HIGH COURT OF JAMMU & KASHMIR AND LADAKH AT SRINAGAR CM No.967/2023 in WP (C) No. 2585/2022 Sucking Transport Company. ... Applicant/Petitioner(s) Through: Ms. Asma Rashid, Advocate. Vs U. T. of J&K & Anr. ... Respondent(s) Through: CORAM: HON'BLE MS. JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE ORDER
03.03.2023 After arguing for a while, learned counsel for the applicant seeks leave of this Court to withdraw the CM No. 967/2023. Prayer is allowed. CM No. 969/2023, is dismissed as withdrawn, giving liberty to the counsel for the applicant to avail the appropriate remedy.
(MOKSHA\KHAJURIA KAZMI) JUDGE SRINAGAR 3" March,2023.
"Ab. Rashid"