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Bombay High Court

Zaggle Prepaid Ocean Services Pvt Ltd vs Freebie Solutions Pvt Ltd And 5 Ors on 25 August, 2021

Author: G.S. Patel

Bench: G.S. Patel

                                         30-IAL-16327-2021 IN COMS-12-2021+.DOC




 Arun



      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           ORDINARY ORIGINAL CIVIL JURISDICTION
                     IN ITS COMMERCIAL DIVISION
          INTERIM APPLICATION (L) NO. 16327 OF 2021
                                         IN
                  COMMERCIAL SUIT NO. 12 OF 2021
                                       WITH
          INTERIM APPLICATION (L) NO. 9224 OF 2021
                                         IN
                  COMMERCIAL SUIT NO. 12 OF 2021


 Zaggle Prepaid Ocean Services Pvt Ltd                                   ...Plaintiff
       Versus
 Freebie Solutions Pvt Ltd & Ors                                    ...Defendants


 Ms Ankita Singhania, with Sneha Sheth and Harshita Shroff, for the
     Plaintiff.
 Mr Mehak Kalra, with Lalit Besoya and Paridhi Sachdeva, i/b
     Paridhi Sachdeva, for Defendants Nos. 1 to 6.


                               CORAM: G.S. PATEL, J
                               DATED: 25th August 2021
 PC:-


 1.

A 200-page Affidavit in Reply was served at 8.30 pm last night. Ms Singhania is understandably annoyed. She seeks one week's time to file a Rejoinder. In sympathy, I will grant her two Page 1 of 2 25th August 2021 ::: Uploaded on - 26/08/2021 ::: Downloaded on - 27/08/2021 02:55:00 ::: 30-IAL-16327-2021 IN COMS-12-2021+.DOC weeks' time. The Rejoinder is to be filed and served on or before 9th September 2021.

2. No further Affidavits without leave of the Court.

3. List the matter on 16th September 2021.

4. This order will be digitally signed by the Private Secretary/Personal Assistant of this Court. All concerned will act on production of a digitally signed copy of this order.

(G. S. PATEL, J) Page 2 of 2 25th August 2021 ::: Uploaded on - 26/08/2021 ::: Downloaded on - 27/08/2021 02:55:00 :::