Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 129] [Entire Act] State of Jharkhand - Subsection Section 129(iii) in The Jharkhand Agricultural Produce Markets Rules, 2000 (iii)On receipt of such application together with the amount of fee prescribed under sub-rule (i), the Secretary may grant him the license applied for if. -
